Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(f) in The Securities and Exchange Board of India Act, 1992

(f)any other matter which is to be, or may be, prescribed, or in respect of which provision is to be, or may be, made by rules.