Supreme Court - Daily Orders
M/S. Star Press vs Meena Devi on 20 July, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.4 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16886/2017
(Arising out of impugned final judgment and order dated 12-04-2017
in FAO No. 242/2015 passed by the High Court Of Delhi At New Delhi)
M/S. STAR PRESS Petitioner(s)
VERSUS
MEENA DEVI Respondent(s)
(WITH APPPN(S) FOR EXEMPTION FROM FILING O.T. AND PERMISSION TO
FILE ADDITIONAL DOCUMENTS WITH INTERIM RELIEF)
Date : 20-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Dr. A. Kumar Agarwal,Adv.
Mr. Sanjay Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER (SH) ASST. REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2017.07.22
13:32:00 IST
Reason: