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Supreme Court - Daily Orders

M/S. Star Press vs Meena Devi on 20 July, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.4                              COURT NO.6                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   16886/2017

     (Arising out of impugned final judgment and order dated 12-04-2017
     in FAO No. 242/2015 passed by the High Court Of Delhi At New Delhi)

     M/S. STAR PRESS                                                     Petitioner(s)

                                                    VERSUS

     MEENA DEVI                                                          Respondent(s)

     (WITH APPPN(S) FOR EXEMPTION FROM FILING O.T. AND PERMISSION TO
     FILE ADDITIONAL DOCUMENTS WITH INTERIM RELIEF)


     Date : 20-07-2017 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI


     For Petitioner(s)                 Dr. A. Kumar Agarwal,Adv.
                                       Mr. Sanjay Jain, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We find no reason to entertain this special leave petition, which is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

     (NARENDRA PRASAD)                                                (RENU DIWAN)
     COURT MASTER (SH)                                               ASST. REGISTRAR



Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2017.07.22
13:32:00 IST
Reason: