Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 33] [Entire Act] Bombay Presidency - Subsection Section 33(3) in The Bombay University Act, 1974 (3)The powers and duties of the Board of Extra-Mural Studies, and the procedure at its meetings shall be as prescribed by the Statutes.
