Section 10(2) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(2)[ The Kuladhipati shall be an honorary officer by virtue of his office and shall, when present, preside the convocation of the University.] [Substituted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).]
