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Union of India - Section

Section 4 in Employees' State Insurance (General) Regulations, 1950

4. [ Contribution and benefit periods - [Substituted by Noti. No. 12/13/1/84-P&D, Col. II, dated 5.1.1985 (w.e.f. 27.1.1985). ]

Contribution periods and the corresponding benefit periods shall be as under:
Contribution Period Corresponding benefit period
1stApril to 30thSeptember 1stJanuary of the year following to 30thJune
1stOctober to 31stMarch of the year following 1stJuly to 31stDecember:
PROVIDED that in the case of a person who becomes an employee within the meaning of the Act for the first time, the contribution period shall commence from the date of such employment in the contribution period current on that day and the corresponding benefit period for him shall commence on the expiry of the period of nine months from the date of such employment.]