Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24D(2)] [Section 24D] [Entire Act]

State of Odisha - Subsection

Section 24D(2)(a) in The Orissa Agricultural Produce Markets Rules, 1958

(a)the extent, exact location and other particulars of the land over which the market is proposed to be established;