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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(i) in A.P. State Council for Physiotherapy Act, 2019

(i)in respect of the constitution of the Council for the first time under this Act, the members thereof including the President and the Vice-President as mentioned in Section 6 shall be nominated by the State Government from amongst persons qualified to be elected or nominated as members; and