Madhya Pradesh High Court
The State Of Madhya Pradesh vs Sonu Kori on 3 May, 2016
MCRC.7187/2014
1
03.05.2016
Shri Rajendra Singh Yadav, learned Public Prosecutor for
the appellant/State.
On payment of process fee within seven days by ordinary
mode notice for I.A. No. 6454/2014 be issued to the respondent
and be made returnable within six weeks.
Meanwhile record of the trial court be called for.
(M.K. Mudgal)
(alok) Judge