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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Sonu Kori on 3 May, 2016

                                                            MCRC.7187/2014
                                        1

         03.05.2016
              Shri Rajendra Singh Yadav, learned Public Prosecutor for
         the appellant/State.
              On payment of process fee within seven days by ordinary
         mode notice for I.A. No. 6454/2014 be issued to the respondent

and be made returnable within six weeks.

Meanwhile record of the trial court be called for.



                                            (M.K. Mudgal)
(alok)                                          Judge