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[Cites 0, Cited by 0] [Section 322(1)] [Section 322] [Entire Act]

State of Nagaland - Subsection

Section 322(1)(a) in Nagaland Municipal Act, 2001

(a)Open, break up, displace, take up or make any alteration in, or cause any injury to, the soil or pavement or any wall, fence, post, chain or other material or thing forming part of any street; or