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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(d) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(d)The claim for provisional pension/gratuity commuted value of pension shall be presented in forms as in case of drawal of pension/gratuity and commuted value of pension with words "provisional" written thereon, prominently in red ink.