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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(3)(a) in The Haryana and Punjab Agricultural Universities Act, 1970

(a)There shall be a Board of Studies for each college of a corresponding University and where there is more than one college in a branch of learning, there may be one Board of Studies for all the colleges in that branch of learning.