Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Telangana - Subsection Section 113(1) in Telangana Panchayat Raj Act, 2018 (1)It shall be the obligation of every owner or developer to make a layout and to form a street or road when disposing of lands as building sites.
