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[Section 5]
[Entire Act]
State of Gujarat - Subsection
Section 5(22) in Gujarat Sales Tax (Amendment) Act, 1977
| 1 | 2 | 3 | 4 |
| "98 | Articles made of plastics | Ten paise in the rupee | Ten paise in the rupee |
| 99 | (1) Articles and utensils, made of stainless steel | Ten paise in the rupee | Ten paise in the rupee |
| (2) Utensils made of other non-ferrous metals and alloys such as brass, copper, hindolium, aluminium, etc. | Eight paise in the rupee | Eight paise in the rupee | |
| 100 | Sheets, cushions, pillows, matresscs and such other articles made offoam rubber or plastic foam or other synthetic foam or of fibre foam orrubberised coir | Fifteen paise in the rupee | Fifteen paise in the rupee". |