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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(22) in Gujarat Sales Tax (Amendment) Act, 1977

(22)after entry 97, the following entries shall be added, namely:-
1 2 3 4
"98 Articles made of plastics Ten paise in the rupee Ten paise in the rupee
99 (1) Articles and utensils, made of stainless steel Ten paise in the rupee Ten paise in the rupee
  (2) Utensils made of other non-ferrous metals and alloys such as brass, copper, hindolium, aluminium, etc. Eight paise in the rupee Eight paise in the rupee
100 Sheets, cushions, pillows, matresscs and such other articles made offoam rubber or plastic foam or other synthetic foam or of fibre foam orrubberised coir Fifteen paise in the rupee Fifteen paise in the rupee".