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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(iv) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(iv)"Co-ordination Committee" means co-ordination committee constituted under Section 34 of Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973);