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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(e) in The Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963

(e)cancellation of the certificates by revisional authority and the delivering up of such certificates for the purpose ;