Madhya Pradesh High Court
Balram vs Rajendra Kumar on 26 November, 2015
WP.No. 6700/2014
26/11/2015
Parties through their respective counsel.
Mr. Anvesh Jain, learned counsel for the petitioners
submits that he shall file the application for amendment, in view
of order dated 16.11.2015, during the course of the day.
Mr. A.S. Bhadauriya, learned counsel for respondents
No.1 and 2 prays for and is granted a week's time to file reply of aforesaid application.
(Alok Aradhe) JUDGE LJ*