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Madhya Pradesh High Court

Balram vs Rajendra Kumar on 26 November, 2015

                               WP.No. 6700/2014
      26/11/2015
            Parties through their respective counsel.
            Mr. Anvesh Jain, learned counsel for the petitioners
      submits that he shall file the application for amendment, in view
      of order dated 16.11.2015, during the course of the day.
            Mr. A.S. Bhadauriya, learned counsel for respondents

No.1 and 2 prays for and is granted a week's time to file reply of aforesaid application.

(Alok Aradhe) JUDGE LJ*