Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(43) in Andhra Pradesh Education Act, 1982

(43)"Teacher"means any member of the teaching staff in an educational institution appointed to give instruction in that institution ;