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Allahabad High Court

Satya Prakash Upadhyay vs State Of U.P. And 4 Others on 14 October, 2019

Author: Suneet Kumar

Bench: Suneet Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 7435 of 2018
 

 
Petitioner :- Satya Prakash Upadhyay
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Krishna Mohan Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.
 

In Re: Withdrawal Application No. 4 of 2019 This is an application seeking dismissal of the writ petition is withdrawn.

Application is allowed.

The writ petition is, accordingly, dismissed as withdrawn.

In Re: Writ Petition The writ petition is dismissed as withdrawn.

Interim order, if any, stands vacated.

Order Date :- 14.10.2019 S.Prakash