Allahabad High Court
Satya Prakash Upadhyay vs State Of U.P. And 4 Others on 14 October, 2019
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 7435 of 2018 Petitioner :- Satya Prakash Upadhyay Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Krishna Mohan Asthana Counsel for Respondent :- C.S.C. Hon'ble Suneet Kumar,J.
In Re: Withdrawal Application No. 4 of 2019 This is an application seeking dismissal of the writ petition is withdrawn.
Application is allowed.
The writ petition is, accordingly, dismissed as withdrawn.
In Re: Writ Petition The writ petition is dismissed as withdrawn.
Interim order, if any, stands vacated.
Order Date :- 14.10.2019 S.Prakash