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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(c) in Textiles (Consumer Protection) Regulation, 1988

(c)When two or more fibres have been used in the manufacture of the yam, the words, "Blended Spun Yarn" followed by the generic name of each fibre and its exact percentage in the yam, as illustrated below :-