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State of Rajasthan - Section

Section 032 in Rajasthan Non-Government Educational Institutions Act, 1989

032.

Received the assent of the President on the 4th day of June, 1992An Act to provide for better organisation and development of education in the Non-Government educational institutions in the State of Rajasthan.Be it enacted by the Rajasthan State Legislature in the Fortieth Year of the Republic of India as follows :-