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State of Gujarat - Section

Section 5 in Gujarat Organic Agricultural University Act, 2017

5. Objects of University.

- The objects of the University shall be as follows, namely:-
(1)making provisions for imparting education towards development of quality human resource in different branches of study in organic agriculture;
(2)advancement of learning and conducting of research;
(3)to acquire the traditional and ancient knowledge and refine it with modem scientific tools;
(4)undertaking extension education and training;
(5)promoting partnership and linkages with national and international educational institutions;
(6)such other purposes as the University may from time to time determine.