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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(b) in The Rajasthan Land Revenue (Construction of Buildings in Mandies) Rules, 1959

(b)Storm water drains-No storm water shall be allowed to fall from the building or part of building on a public road or lane and if from any building likely to fall on any public road or lane, it shall be provided with suitable gutters and down piper so as to prevent any overflow of such storm water.