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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(38) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(38)'Long-Term Transmission Customer' means a person having a long term transmission service agreement with the transmission licensee including deemed transmission licensee for use of inter-State transmission system by paying transmission charges and the term may be used interchangeably with the term Designated ISTS Customers (DICs);