Supreme Court - Daily Orders
Cit,Salem vs M/S Kovai Maruthi Paper & Board P.Ltd. on 5 February, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.59 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6260/2010
CIT,SALEM Appellant(s)
VERSUS
M/S KOVAI MARUTHI PAPER & BOARD P.LTD. Respondent(s)
(with appln. (s) for permission to file additional documents)
Date : 05/02/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s)
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Mr. Neeraj Shekhar,Adv.
The Court made the following
O R D E R
Not taken up.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.02.06 11:46:28 IST Reason: