Supreme Court - Daily Orders
Gurcharan Singh vs Angrez Kaur on 15 January, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
CA 6835/2009
ITEM NO.1 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA No. 127175/2017 in Civil Appeal No. 6835/2009
GURCHARAN SINGH & ORS. Appellants
VERSUS
ANGREZ KAUR & ANR. Respondents
(FOR EARLY HEARING)
Date : 15-01-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellants
Mr. S.S. Shamshery, Adv.
Ms. Babita Yadav, Adv.
Mr. Amit Sharma, Adv.
Mr. Ankit Raj, Adv.
Mr. R.C. Kohli, AOR
For Respondents
Mr. P.N. Puri, AOR
Mr. S.N. Chopra, Adv.
Mrs. Reeta Dewan Puri, Adv.
Mr. Rakesh Chopra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing of the appeal.
Let the matter be listed in the week commencing 23.4.2018.
I.A. No. 127175/2017 is accordingly disposed of.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.01.17 16:59:09 IST Reason:(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar