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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1B) in The Karnataka State Universities Act, 2000

(1B)[ There shall be established the Tumkur University with headquarters at Tumkur and territorial jurisdiction extending over [the Tumkur district] [ Inserted by Act 10 of 2004 w.e.f. 1.10.2004.]]