Section 6(2) in Madhya Pradesh Bhumigat Pipe Line, Cable Evam Duct (Bhumi Ki Upyokta Ke Adhikaron Ka Arjan) Adhiniyam, 2012
(2)If any dispute arises with regards to any matter referred to in the proviso to clause (i) of subsection (1), the dispute shall be referred to the competent authority whose decision thereon shall be final.
