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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(1)(o) in Apex Professional University Act, 2012

(o)manner in which and the conditions subject to which an organization may be designated as a Community College and the conditions subject to which such designation may be cancelled and matters incidental to the administration of Community College including the constitution or reconstitution powers and duties of Board of Studies and Boards of Examiners;