Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186(4)] [Section 186] [Entire Act] State of Jharkhand - Subsection Section 186(4)(a) in Criminal Court Rules of the High Court of Judicature at Patna (a)copies of village settlement records furnished to land holders and cultivators during the currency or at the termination of settlement operations;