Madras High Court
M/S.Asten Estates & Projects Private ... vs M/S.Asten Realtors Private Limited on 5 February, 2020
Author: Abdul Quddhose
Bench: Abdul Quddhose
W.P.Nos.10943 & 10944 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.02.2020
CORAM
THE HONOURABLE Mr. JUSTICE ABDUL QUDDHOSE
W.P.Nos.10943 & 10944 of 2014 and
W.M.P.No.1 of 2014
M/s.Asten Estates & Projects Private Limited,
Represented by its Director,
P.G.Sukumaran,
Indira Devi Complex, 2nd Floor,
No.20, Gopalakrishna Street,
Pondy Bazaar,
Chennai - 600 017.
... Petitioner in both W.Ps.
Vs.
1.M/s.Asten Realtors Private Limited,
33/2440, 3rd Floor Compass Building,
N.H.By pass, Vysali Junction,
Thammanam P.O., Kochi - 682 032,
Kerala.
2.The Regional Director,
Southern Region, Ministry of Corporate Affairs,
Shastri Bhavan, Block 1,
Vth Floor, 26 Haddows Road,
Chennai - 600 006.
... Respondents in both W.Ps.
Common Prayer: Writ Petition filed under Article 226 of the Constitution of
India praying to issue a Writ of Certiorari, to call for the records of the
impugned order dated 29.01.2014 passed by the 2nd respondent under Section
22 of the Companies Act, 1956 having Ref.No.F.No.4/22/03/2014 in the matter
of the Application dated 03.01.2014 filed by the first respondent and quash the
same and pass such further or other orders as this Hon'ble Court may deem fit.
http://www.judis.nic.in
W.P.Nos.10943 & 10944 of 2014
For Petitioner : M/s.C.Uma
in both W.Ps.
For R1 : Mr.Hari Shankar Mani
in both W.Ps.
For R2 : Mr.N.K.Nithila Vani
in W.P.No.10943 of 2014
Mr.M.Gopikrishnan,
Central Government Standing Counsel
in W.P.No.10944 of 2014
*******
COMMON ORDER
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw these petitions and he has also made an endorsements to that effect.
2.Accordingly, these Writ Petitions are dismissed as withdrawn.
However, there shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
05.02.2020 Internet:Yes/No Index:Yes/No rli http://www.judis.nic.in W.P.Nos.10943 & 10944 of 2014 To The Regional Director, Southern Region, Ministry of Corporate Affairs, Shastri Bhavan, Block 1, Vth Floor, 26 Haddows Road, Chennai - 600 006.
http://www.judis.nic.in W.P.Nos.10943 & 10944 of 2014 ABDUL QUDDHOSE., J rli W.P.Nos.10943 & 10944 of 2014 and W.M.P.No.1 of 2014 05.02.2020 http://www.judis.nic.in