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[Cites 2, Cited by 0]

Madras High Court

M/S.Asten Estates & Projects Private ... vs M/S.Asten Realtors Private Limited on 5 February, 2020

Author: Abdul Quddhose

Bench: Abdul Quddhose

                                                                                W.P.Nos.10943 & 10944 of 2014


                                      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 05.02.2020

                                                          CORAM

                                    THE HONOURABLE Mr. JUSTICE ABDUL QUDDHOSE

                                            W.P.Nos.10943 & 10944 of 2014 and
                                                   W.M.P.No.1 of 2014

                      M/s.Asten Estates & Projects Private Limited,
                      Represented by its Director,
                      P.G.Sukumaran,
                      Indira Devi Complex, 2nd Floor,
                      No.20, Gopalakrishna Street,
                      Pondy Bazaar,
                      Chennai - 600 017.
                                                                             ... Petitioner in both W.Ps.
                                                            Vs.
                      1.M/s.Asten Realtors Private Limited,
                        33/2440, 3rd Floor Compass Building,
                        N.H.By pass, Vysali Junction,
                        Thammanam P.O., Kochi - 682 032,
                        Kerala.

                      2.The Regional Director,
                        Southern Region, Ministry of Corporate Affairs,
                        Shastri Bhavan, Block 1,
                        Vth Floor, 26 Haddows Road,
                        Chennai - 600 006.
                                                                          ... Respondents in both W.Ps.

                      Common Prayer: Writ Petition filed under Article 226 of the Constitution of
                      India praying to issue a Writ of Certiorari, to call for the records of the
                      impugned order dated 29.01.2014 passed by the 2nd respondent under Section
                      22 of the Companies Act, 1956 having Ref.No.F.No.4/22/03/2014 in the matter
                      of the Application dated 03.01.2014 filed by the first respondent and quash the
                      same and pass such further or other orders as this Hon'ble Court may deem fit.




http://www.judis.nic.in
                                                                                   W.P.Nos.10943 & 10944 of 2014


                                   For Petitioner         :      M/s.C.Uma
                                                                 in both W.Ps.

                                   For R1                 :      Mr.Hari Shankar Mani
                                                                 in both W.Ps.

                                   For R2                 :      Mr.N.K.Nithila Vani
                                                                 in W.P.No.10943 of 2014

                                                                 Mr.M.Gopikrishnan,
                                                                 Central Government Standing Counsel
                                                                 in W.P.No.10944 of 2014

                                                              *******

                                                     COMMON ORDER


The learned counsel appearing for the petitioner seeks permission of this Court to withdraw these petitions and he has also made an endorsements to that effect.

2.Accordingly, these Writ Petitions are dismissed as withdrawn.

However, there shall be no order as to costs. Consequently, connected miscellaneous petition is closed.

05.02.2020 Internet:Yes/No Index:Yes/No rli http://www.judis.nic.in W.P.Nos.10943 & 10944 of 2014 To The Regional Director, Southern Region, Ministry of Corporate Affairs, Shastri Bhavan, Block 1, Vth Floor, 26 Haddows Road, Chennai - 600 006.

http://www.judis.nic.in W.P.Nos.10943 & 10944 of 2014 ABDUL QUDDHOSE., J rli W.P.Nos.10943 & 10944 of 2014 and W.M.P.No.1 of 2014 05.02.2020 http://www.judis.nic.in