Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in The Punjab Homoeopathic Practitioners Regulations, 1974 7. [ Examination fee. [Substituted vide Legislative Supplement Part III dated 24.5.1979.] - The examination fee and other fee for each examination conducted by the Council shall be as specified in Appendix "D" to these regulations.]
