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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)An application for correction of such error shall be made through the Head of the Secondary/Higher Secondary School, presenting the candidate for the examination in such form as may be specified by the Board. Such correction when made by the Board shall be indicated on the reverse of the Certificate by an endorsement in such form as may be specified by the Board.