Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 620A(2)] [Section 620A] [Entire Act]

Union of India - Subsection

Section 620A(2)(a) in The Companies Act, 1956

(a)shall not apply to any Nidhi or Mutual Benefit Society, or