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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

Union of India - Subsection

Section 27A(c) in Conduct of Elections Rules, 1961

(c)[ 'person with disability' means a person flagged as person with disability in the data base for the electoral roll; [Inserted by Notification No. S.O. 3786(E), dated 22.10.2019 (w.e.f. 15.4.1961).]