Calcutta High Court
Rishikesh Mercantile Pvt. Ltd vs Tuf Metallurgical Pvt. Ltd on 20 September, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
O-64
GA No. 3163 of 2015
CS No. 234 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
RISHIKESH MERCANTILE PVT. LTD.
Versus
TUF METALLURGICAL PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 20th September, 2016.
Appearance:
Mr. J. Chowdhury, Adv.
Mr. Utpal Bose, Sr. Adv.
Mr. Sakya Sen, Adv.
The Court : The time to file the affidavit-in-opposition is extended till today. Affidavit-in-reply, if any, may be filed within a week from date.
The matter will appear as an "Adjourned Motion" in the next monthly list.
(SANJIB BANERJEE, J.) kc.