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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(4)(b) in Hyderabad City Police Act, 1348 F

(b)The pound fees and expenses chargeable shall be at such rates for each day including any part of a day as may be fixed by the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957]