Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21A] [Entire Act]

State of West Bengal - Subsection

Section 21A(c) in West Bengal Land Reforms Act, 1955

(c)all proceedings commenced under sub-section (2) of section 20 for execution of orders for termination of cultivation by bargadars,