Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(1)(b) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010 (b)that any of the grounds which would have entitled the licensing authority to refuse the application for registration and license, exist; or