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[Cites 0, Cited by 0] [Section 57] [Entire Act]

NCT Delhi - Subsection

Section 57(3) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(3)On such an application being made the returning officer shall decided that matter and allow the application in whole or in part or any reject it in total, if it appears to him to be frivolous or unreasonable.