Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(3) in Kerala University of Fisheries and Ocean Studies Act, 2010

(3)The contract shall be lodged with the Vice Chancellor and a copy thereof shall be furnished to the officer or teacher concerned.