Supreme Court - Daily Orders
Airports Authority Of India vs Pradip Kumar Banerjee on 16 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.109 COURT NO.9 SECTION XVI
(MM)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8414/2017
AIRPORTS AUTHORITY OF INDIA Appellant(s)
VERSUS
PRADIP KUMAR BANERJEE Respondent(s)
Date : 16-08-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Abhinav Sharma, Adv.
Ms. Shrinkhla Tiwari, Adv.
for M/s. M. V. Kini & Associates, AOR
For Respondent(s) Mr. Anurag Pandey, Adv.
Mr. Bijan Kumar Ghosh, AOR (Not Present)
UPON hearing the counsel the Court made the following
O R D E R
As requested by learned counsel for the respondent, re-list after four weeks.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.08.17 11:10:11 IST Reason: