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State of Odisha - Section

Section 1 in The Orissa State Financial Corporation General Regulations, 2003

1. Short Title and Commencement.

- (i) These Regulations may be called the Orissa State Financial Corporation General Regulations, 2003.
(ii)The Regulations shall come into force from the date of publication in the Official Gazette; or the earlier date mentioned, if any, in the Official Gazette.