Tripura High Court
Party Name : Nilima Bhattacharjee & Anr vs The State Of Tripura & Ors on 24 January, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :RSA 0000045/2016 Party Name : NILIMA BHATTACHARJEE & ANR Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS No representation on behalf of the appellants. Learned senior counsel, Mr. D. Chakraborty assisted by learned counsel, Mr. H. Laskar for respondent Nos.1, 2 & 3 and learned counsel, Ms. A.S. Lodh along with learned counsel,
Mr. M.L Nath for the respondent No.4 are present. L.C. records received.
So, list the case for hearing in its usual course.
Download Date: 8-05-2017 15:05 1/1