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Tripura High Court

Party Name : Nilima Bhattacharjee & Anr vs The State Of Tripura & Ors on 24 January, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :RSA 0000045/2016


Party Name : NILIMA BHATTACHARJEE & ANR Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.C.DAS



No representation on behalf of the appellants.
 Learned senior counsel, Mr. D. Chakraborty assisted by learned counsel, Mr. H. Laskar for
respondent Nos.1, 2 & 3 and learned counsel, Ms. A.S. Lodh along with learned counsel,

Mr. M.L Nath for the respondent No.4 are present. L.C. records received.

So, list the case for hearing in its usual course.

Download Date: 8-05-2017 15:05 1/1