Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(1)(c) in The Bihar Public Irrigation and Drainage Works Act, 1947 (c)do all other acts necessary to ascertain whether the land is suitable for any of the purposes of the proposed work or the sanctioned work;