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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Mohinder Kumar & Others vs . Union Of India & Others. on 13 June, 2022

Bench: Sabina, Satyen Vaidya

Mohinder Kumar & Others Vs. Union of India & others.

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CWP No. 6788 of 2021 13.06.2022 Present: Mr. Manoj Rana Advocate on behalf of Mr. Navneet Kumar Bhalla, Advocate for the petitioner.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondents No.1 & 3. Mr. Ashwani Sharma, Additional Advocate General for respondent No.2.

Learned Assistant Solicitor General of India, submits that no reply is required to be filed by respondent No.1.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 22nd August, 2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:03:02 :::CIS