Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Maharashtra - Subsection Section 108(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (d)a special sanitary tax upon private latrines, premises or compounds, cleansed by municipal agency, after notice given as hereinafter required;
