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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(3)(d) in The M.P. Co-Operative Societies Rules, 1962

(d)if none of the means aforesaid is available, by affixing it in some conspicuous part of his last known place of abode or business, [or at some place of public resort, in such place.] [Inserted by Notification No. F-5-4-88-XV-1, dated 28-6-1988.]