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[Cites 0, Cited by 0] [Section 204(14)] [Section 204] [Entire Act]

Union of India - Subsection

Section 204(14)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Lieutenants shall be eligible for promotion to the rank of Lieutenant-Commander on attaining 8 years' seniority as a Lieutenant.