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State of Uttar Pradesh - Section

Section 740 in Rules under the United Provinces Excise Act, 1910

740. Working fastenings.

- When it is necessary for the distillers operations the cocks upon closed pipes be left open when the Inspector is not present, working fastening must be provided. Such fastening must be so constructed that the excise lock shall not interfere with the free use of the cock, and so fitted that no abstraction of spirit is possible.