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Union of India - Section

Section 259 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

259. Disposal of sailors on discharge from ship's books.

- Unless orders are received to the contrary, all sailors on discharge from ship's books shall be [transferred] [Substitued by S.R.O. 361, dated 10th November, 1975] to Naval Barracks for disposal.